Section 35(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

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State of Punjab - Subsection

Section 35(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(4)Each cheque book must be kept under lock an 3 key in the personal custody of the Drawing and Disbursing Officer, who when relieved shall take a receipt or the exact number of cheques made over to the relieving officer and shall send a specimen of the signature of the relieving officer together with a certificate in following form to the Bank or Treasury OfficeToI have this day......made over charge of the office of the Panchayat Samiti/ the Zila Parishad_________________to Shri________________whose signatures are given below:-

Relieving Officer

Relieved Officer.

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State of Punjab - Subsection

Section 35(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014