Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Goa - Subsection Section 3(2) in The Goa University Act, 1984 (2)The headquarters of the University shall be at [Taleigao, Panaji Taluka, North Goa District] [Substituted by the Amendment Act 15 of 1988.] and it may establish campuses at such other places within its jurisdiction as it may deem fit.
