Supreme Court - Daily Orders
State Of Haryana vs Dharmender Dev Sharma (Dead) on 21 May, 2014
\222ITEM NO.1 Court No.2 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 5-6 & 7-8 IN CIVIL APPEAL NO(s). 872 OF 2008
STATE OF HARYANA & ANR. Appellant (s)
VERSUS
DHARMENDER DEV SHARMA (DEAD) Respondent(s)
(With appln(s) for restoration and c/delay in filing application
for restoration and substitution and c/delay in filing appln. for
substitution office report)
Date: 21/05/2014 This matter was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE A.K. SIKRI
(VACATION BENCH)
For Appellant(s) Mr. Manjit Singh, AAG
Ms. Nupur Choudhary, Adv.
Ms. Vivekta Singh, Adv.
Mr. Kamal Mohan Gupta,Adv.
For Respondent(s)
Mr. Umang Shankar,Adv.
Mr. Shree Pal Singh ,Adv
UPON hearing counsel the Court made the following
O R D E R
I.A. No. 5-6(Application for restoration and application for condonation of delay in filing restoration) are dismissed.
Consequently, I.A. No. 7 & 8(appln. for bringing LRs of the deceased respondent and setting aside the abatement and application for condonation of delay in filing application for bringing LRs of the deceased respondent) do not survive and are accordingly dismissed.
(DEEPAK MANSUKHANI) (M.S. NEGI) Court Master Assistant Registrar (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION I.A. NO(s). 5-6 & 7-8 IN CIVIL APPEAL NO(s). 872 OF 2008 STATE OF HARYANA & ANR. Appellant (s) VERSUS DHARMENDER DEV SHARMA (DEAD) Respondent(s) O R D E R I.A. No. 5-6(Application for restoration and application for condonation of delay in filing restoration) are dismissed.
Consequently, I.A. No. 7 & 8(appln. for bringing LRs of the deceased respondent and setting aside the abatement and application for condonation of delay in filing application for bringing LRs of the deceased respondent) do not survive and are accordingly dismissed.
.......................J. (Dr. B.S. CHAUHAN) .......................J. (A.K. SIKRI) NEW DELHI MAY 21, 2014.