Section 72 in University of Udaipur Teachers (Conditions of Service) Rules, 1976
72.
(a)If charge is to be made over at a place other than the head quarters of a teacher, joining time is calculated from the place where he hands over the charge.(b)If a teacher takes leave during transit, the period which has elapsed since standing over charge of his old post shall be included in his leave.(c)When a teacher is on leave, joining time shall be calculated from the old station or from the place where he received the orders whichever calculation will entitle him to less joining time.(d)A teacher during joining time shall be treated as on duty and shall be entitled to be paid at the rate of pay of his old post or of the new post whichever is less.(e)A teacher returning from extraordinary leave shall not be entitled to joining time.
