Section 95(2)(b) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 259] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(b) in The Motor Vehicles Act, 1988

(b)require a passenger who is reasonably suspected by the driver or conductor of contravening the rules to give his name and address to a police officer or to the driver or conductor on demand;

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Union of India - Subsection

Section 95(2)(b) in The Motor Vehicles Act, 1988