Kerala High Court
Jijo.K.V vs State Of Kerala on 10 June, 2022
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 10TH DAY OF JUNE 2022 / 20TH JYAISHTA, 1944
WP(C) NO. 6618 OF 2011
PETITIONERS:
1 JIJO.K.V, S/O VARGHESE.K.D.
KOIKARA HOUSE, CHOWARA P.O., NEDUVANNOOR 683571(LIBRARY
ASSISTANT, MODEL, TECHNICAL HIGHER SECONDARY SCHOOL,
KAPPRASSERY).
2 A.K.SIDDIQ, SO.KHADER, EMBRATH HOUSE
VADACODE P.O., KAIPADAMUGAL, ERNAKULAM - 682021,
(LIBRARY ASSISTANT, TECHNICAL HIGHER SECONDARY, SCHOOL,
ALUVA).
3 JOSEPH K.X, SO.XAVIER KALLARACKAL
HOUSE, CHERTHALA, ALAPPUZHA - 688541, (LIBRARY
ASSISTANT, COLLEGE OF ENGINEERING,, CHERTHALA).
4 C.K.RAJAPPAN SO.KAVALAN C.K.
CHANGALAMOOLA HOUSE, THRIKKAKARA P.O. KOCHI, (LAB
ASSISTANT, MODEL TECHNICAL HIGHER SECONDARY SCHOOL,
KAPPRASSERY).
5 P.C.CHANDRAN SO.CHORLOW PULIKKUZHI
HOUSE, THRIKKAKARA P.O., ERNAKULAM -682021, (LIBRARY
ASSISTANT, MODEL ENGINEERING COLLEGE,, THRIKKAKARA).
BY ADVS.
SRI.S.SUBHASH CHAND
SMT.V.AJITHA
SRI.T.NIKLAVU
RESPONDENTS:
1 STATE OF KERALA REPRESENTED BY THE
SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION
(B), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.695001.
2 THE INSTITUTE OF HUMAN RESOURCES
DEVELOPMENT, PRAJOE TOWERS, VAZHUTHACAUD,,
THIRUVANANTHAPURAM. 695014, REPRESENTED BY ITS
DIRECTOR.
WP(C) NO. 6618 OF 2011
2
3 THE DIRECTOR
THE INSTITUTE OF HUMAN RESOURCES, DEVELOPMENT, PRAJOE
TOWERS, VAZHUTHACAUD,, THIRUVANANTHAPURAM. 695014
BY ADV SRI.DEEPU THANKAN, SC, IHRD
SMT RESMI THOMAS -GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6618 OF 2011
3
JUDGMENT
Learned counsel for the petitioners seek permission to withdraw this writ petition with liberty to him to avail any other remedy that may be available to him.
This writ petition is dismissed as having been withdrawn with the afore liberty being reserved to the petitioners.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS