Section 75 in The Jharkhand Agricultural Produce Markets Rules, 2000
75. Guidance of sanction.
- [Plans and estimates for works estimated to cost Rs. 30,000 (Thirty thousands Rupees) shall be sanctioned by a local Engineer, and, in case of works estimated to cost more than Rupees thirty thousands, the sanction of the Board's Engineer duly authorised by the Managing Director of the Board shall be obtained, but no splitting of plans and estimates shall be permissible.] [Substituted by G.S.R. 12A dated 26.9.1993.]
