Himachal Pradesh High Court
Shri Ravinder Panwar vs . Varinder on 27 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Ravinder Panwar vs. Varinder .
RSA No. 327 of 2008 27.04.2022 Present: Mr. Suneet Goel, Advocate for the appellants.
Mr. Romesh Verma, Advocate for respondents No. 1 and 2.
Learned Counsel for the parties submit that as the Cause List has been circulated in morning today, therefore, the case file has not been brought to the Court and it will be in the interest of justice, in case, hearing of the appeal is deferred by four weeks. Ordered accordingly. List after four weeks.
(Ajay Mohan Goel) Judge April 27, 2022 (narender) ::: Downloaded on - 27/04/2022 20:09:30 :::CIS