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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(3) in The West Bengal Motor Vehicles Rules, 1989

(3)The number of votes excluding the Chairman's second or casting vote recorded on the basis of the opinion received for or against the items, shall not be less than the number necessary to constitute quorum at a meeting of the Transport Authority in accordance with the rules hereinbefore to decide the item.