Supreme Court - Daily Orders
Fgup Vo Technopromexport vs U.P Rajya Vidyut Utpadan Nigam Ltd on 23 April, 2014
DITEM NO.401 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ARBITRATION PETITION NO. 3 OF 2014
FGUP VO TECHNOPROMEXPORT Petitioner(s)
VERSUS
U.P RAJYA VIDYUT UTPADAN NIGAM LTD & ANR Respondent(s)
Date: 23/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s) Mr. Suman Doval, Adv.
Mr. Suveer Dhyani, Adv.
Mr. Akshaya Dhaundiyal, Adv.
Mr. Vineet Kumar, Adv.
Mr. Bankey Bihari Sharma, Adv.
For Respondent(s) Mr. Ratan Kumar Singh, Adv.
Mr. Suraj Prakash, Adv.
Mr. Shashi Bhushan, Adv.
Ms. Sonakshi Bagha, Adv.
Mr. P.S.Sudheer, Adv.
Mr. Pradeep Misra, Adv.
Mr. Daleep Kr. Dhayani, Adv.
Mr. Suraj Singh, Adv.
UPON hearing counsel the Court made the following
O R D E R
Let the rejoinder affidavit be filed within one week.
List the matter on 9th July, 2014.
(VINOD LAKHINA) (INDU BALA KAPUR) COURT MASTER COURT MASTER