Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 71 in The Goa, Daman and Diu School Education Rules, 1986

71. Particulars of school property to be furnished to the appropriate authority.

- The manager or managing committee of every aided school shall furnish to the Director of Education in Form III statements (in triplicate) of all movable and immovable properties of the school.