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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(6) in U.P. Urban Planning and Development Act, 1973

(6)The Authority shall maintain a sinking fund for the repayment of moneys borrowed under Sub-section (5) and shall pay every year into the sinking fund such sum as may be sufficient for repayment within the period fixed of all moneys so borrowed.