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State of Rajasthan - Section

Section 21 in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

21. Promotional measures.

- The State Government may, in consultation with the Town Vending Committee, Municipality, planning authority and street vendors associations or unions, undertake promotional measures of making available credit, insurance and other welfare schemes of social security for the street vendors.