Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(1)(a) in The Gujarat Town Planning and Urban Development Act, 1976 (a)in the case of preliminary scheme, within a period of two months from the date of its receipt, and