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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in The Hemchandracharya North Gujarat University Act, 1986

(2)The powers and duties of the University Librarian and the officers of the University referred to in clause (vii) of Section 8 shall be such as may be prescribed by the Statutes, Ordinances and Regulations.