Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 152(6)] [Section 152] [Entire Act]

State of Jharkhand - Subsection

Section 152(6)(v) in Jharkhand Municipal Act, 2011

(v)area covered by bathroom, latrines, portico and staircase shall not form part of the carpet area.