Bombay High Court
M/S Orange City Mobile Collection, ... vs M/S City Collection, Nagpur Through Its ... on 7 January, 2020
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 923.FA.598.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
FIRST APPEAL NO.598 OF 2019
M/s Orange City Mobile Collection, Nagpur through partners.
Vs.
M/s. City Collection Nagpur through its Partner and others.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri R. L. Khapre, Advocate for appellant.
Shri V. P. Maldhure, AGP for respondent nos.1 and 2.
CORAM : AVINASH G. GHAROTE, J.
DATE : JANUARY 07, 2020.
Ms. Sandhya Maniyar, Advocate h/f with Shri D. V. Dhavan, learned counsel for respondents makes a statement that he will file his Vakalatnama for the respondents.
Learned counsel for the parties submit that the matter can be disposed of at the stage of admission, if record is available.
Call Record and Proceedings. List the matter on 21.01.2020.
JUDGE Sarkate ::: Uploaded on - 09/01/2020 ::: Downloaded on - 09/01/2020 22:15:52 :::