Section 33(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(2)The powers conferred on the [Chairman of the Board] [Substituted vide Notification No. 11/13/93-M3/5762, dated 27.8.2003.] by sub-rule (1) may also be exercised by such Officer subordinate to him as he may appoint in this behalf.
