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Madhya Pradesh High Court

Anas vs The State Of Madhya Pradesh on 22 April, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 50585 of 2021 (ANAS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-04-2022 Parties through their counsel.

Arguing counsel is reported to be not available. List the case after summer vacation.

(SATYENDRA KUMAR SINGH) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2022.04.23 12:21:25 IST