Calcutta High Court (Appellete Side)
3794/2011 on 19 December, 2011
Author: Dipankar Datta
Bench: Dipankar Datta
1 19.12.2011
.
ap C.O. 3794 of 2011.
Mr. Pratik Prakash Banerjee Ms. Debamitra Adhikary ... For the petitioners.
Ms. Manju Ararwal ... For the opposite parties.
It is submitted that the opposite party no.1 has passed away on 15th December, 2011, but his legal representatives are already on record.
In view thereof, learned advocate-on-record for the petitioners is granted liberty to effect deletion of particulars of the opposite party no.1 in the cause-title of the revisional application.
Liberty is also granted to the learned advocates-on-record for the respective parties to jointly inspect the lower court records in course of this day.
The revisional application shall be listed on 21st December, 2011, as Motion.
(Dipankar Datta, J.) 2 3