Gauhati High Court - Itanagar
Niranjan Kumar Jha vs The State Of Ap And 4 Ors on 13 November, 2025
Page No.# 1/2
GAHC040011742025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : WP(C)/318/2025
Niranjan Kumar Jha
Son of Shri Siyanand Jha, presently working as Executive Engineer (E), Daporijo
Electrical Division, Department of Power, PO and SP Daporijo, Upper Subansiri
District, Arunachal Pradesh.
VERSUS
The State of AP and 4 Ors
represented by the Chief Secretary, Govt of Arunachal Pradesh PO Itanagar,
Arunachal Pradesh 791111 2:The Secretary
Age: 0
Occupation :
Department of Power
Govt of Arunachal Pradesh
Itanagar
Arunachal Pradesh.
3:The Chief Engineer (Power)
Age: 0
Occupation :
Central Electrical Zone
Department of Power
Govt of Arunachal Pradesh
Itanagar.
4:The Superintendent of Engineer
Age: 0
Occupation :
Electrical at Ziro
Electrical Circle
APEC-5
Ziro
PO and PS Ziro
Department of Power
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Govt of Arunachal Pradesh.
5:Er Kajen Tamen
Age: 0
Occupation :
Assistant Engineer (E) Daporijo Electrical sub Division
Department of Power
Daporijo
PO and PS Daporijo
Upper Subanisri District
Arunachal Pradesh
Advocate for the Petitioner : Lentsothe Sangtam, Jambey Tsering Kee,1 S Shah,Biswajit Prasad,M
Hussain,A Sarma
Advocate for the Respondent : GA (AP), S Bayor,Pramod Kr. Gour,SC(Power),Lissing Perme
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 13.11.2025 Both sides are duly represented.
Mr. P.K. Gour, learned counsel for the respondent no.5 prays that the matter be listed on 24.11.2025, by which time he would file affidavit-in- opposition in the matter.
Prayer is allowed.
List on 24.11.2025. A copy of the affidavit shall be served on the learned counsel for the petitioner in advance.
JUDGE Comparing Assistant