Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Arunachal Pradesh - Subsection Section 120(2) in Arunachal Pradesh Co-operative Societies Act, 1978 (2)An appeal against an order or decision under Sections 80, 87 and 90 and any order passed by the Registrar for paying compensation to a society, shall lie to the Government.
