(2)The head teachers of primary schools or the Inspectress should be required to obtain the permission of the Sub-Inspector of Schools before closing their schools, except where the school has a Managing Committee. In the latter case, the school may be closed with the Committee's approval but a report should, at once, be made to the Sub-Inspector of Schools. In the case of a girls' school the Sub-Inspector of Schools, whenever he approves of the closing of a school owing to the outbreak of an epidemic, should at once inform the Deputy Inspectress of schools.