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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(1)(l) in The Chhattisgarh Municipal Corporation Act, 1956

(l)the erection in proper and convenient situations on municipal land of water closets, closet accommodation, urinals, and other conveniences for the public and the maintenance and the cleansing of the same;