Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 778] [Entire Act]

State of Punjab - Subsection

Section 778(2) in Punjab Jail Manual, 1996

(2)The occurrence of any mishap or departure from the orders laid dow n, shall be reported to the Inspector-General.Note. - Executions take place at the District Jail of the district in which the prisoner is confined after the sentence of death has been passed, unless the warrant otherwise directs.