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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xviii) in Rajasthan Ropeway Rules, 2000

(xviii)the traffic which may be carried on the rope way, the traffic which the promoter shall be bound to carry and the traffic which he may refuse to carry;