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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Bihar - Subsection

Section 50(1)(c) in Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949

(c)that there has been a fall not due to temporary cause in the average local Prices of staple food crops during the currency of the present rent.