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Delhi High Court - Orders

M/S Good Earth Plotted Development Pvt. ... vs M/S Jmd Ltd on 19 January, 2024

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~25
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                                    O.M.P. (COMM) 298/2023
                                                M/S GOOD EARTH PLOTTED
                                                DEVELOPMENT PVT. LTD.                                                            ..... Petitioner
                                                             Through: Mr. Viksit                                               Arora Adv. (M.
                                                                      9911440400)
                                                             versus

                                                M/S JMD LTD.                                                                     ..... Respondent
                                                                                      Through:                 Mr. Arjun Sawhney, Mr. Rohan
                                                                                                               Bhambri,     and    Ms.     Mansi
                                                                                                               Srivastava, Advs. (M. 9899810111)
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 19.01.2024

1. This hearing has been done through hybrid mode.

2. In view of the appearance in this matter, list this matter before another bench on 30th January, 2024.

PRATHIBA M. SINGH, J.

JANUARY 19, 2024 dj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 00:44:25