Delhi High Court - Orders
M/S Good Earth Plotted Development Pvt. ... vs M/S Jmd Ltd on 19 January, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 298/2023
M/S GOOD EARTH PLOTTED
DEVELOPMENT PVT. LTD. ..... Petitioner
Through: Mr. Viksit Arora Adv. (M.
9911440400)
versus
M/S JMD LTD. ..... Respondent
Through: Mr. Arjun Sawhney, Mr. Rohan
Bhambri, and Ms. Mansi
Srivastava, Advs. (M. 9899810111)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 19.01.2024
1. This hearing has been done through hybrid mode.
2. In view of the appearance in this matter, list this matter before another bench on 30th January, 2024.
PRATHIBA M. SINGH, J.
JANUARY 19, 2024 dj This is a digitally signed order.
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