Supreme Court - Daily Orders
Rajeev Suri vs Delhi Development Authority (Dda) on 8 April, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 199/2021
IN
TRANSFERRED CASE (CIVIL) NO. 229/2020
Rajeev Suri Petitioner(s)
Versus
Delhi Development Authority & Ors. Respondent(s)
ORDER
Prayer for open Court hearing is rejected.
The present review petition has been filed against the final judgment and order dated 5.1.2021. We have perused the review petition as well as the grounds in support thereof. In our opinion, no case for review is made out. The review petition is accordingly dismissed.
………….…...................J. (A.M. Khanwilkar) ………….…...................J. (Dinesh Maheshwari) Signature Not Verified Digitally signed by NEETU KHAJURIA New Delhi;
April 08, 2021.
Date: 2021.04.10 12:39:55 IST Reason:
IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO. 199 OF 2021 IN TRANSFERRED CASE (CIVIL) NO. 229 OF 2020 RAJEEV SURI ….. PETITIONER(S) VERSUS DELHI DEVELOPMENT AUTHORITY AND OTHERS ….. RESPONDENT(S) ORDER SANJIV KHANNA, J.
The review petition is primarily directed against the majority judgment. Needless to observe that I do not find any good ground and reason to review my observations and findings in the minority judgment.
Consequently, and given the limited scope and power of review, I concur that the review petition be dismissed.
......................................J. (SANJIV KHANNA) NEW DELHI;
APRIL 08, 2021.
ITEM NO.1003 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 199/2021 in T.C.(C) No. 229/2020 (Arising out of impugned final judgment and order dated 05-01-2021 in T.C.(C) No. No. 229/2020 passed by the Supreme Court Of India) RAJEEV SURI Petitioner(s) VERSUS DELHI DEVELOPMENT AUTHORITY & ORS. Respondent(s) (IA No.17349/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.17346/2021-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 17346/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 17349/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 08-04-2021 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE SANJIV KHANNA By Circulation UPON perusing papers the Court made the following O R D E R The prayer for open hearing is rejected.
The Review Petition is dismissed in terms of two separate signed orders.
Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) [Signed orders are placed on the file]