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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(6)(iii) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

(iii)The Central Valuation Advisory Committee shall consult the following organisations, registered bodies for obtaining their opinion on the growth rate, market conditions, elasticity of demand and other factors relevant for evolving general guidelines for the revision: