Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 19 in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

19. Validity of provisional registration certificate.

- Subject to the provisions of section 20, every provisional registration certificate shall be valid upto the last day of the twenty-fourth month from the date of its issue and such registration shall be renewable.