Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 15] [Entire Act] Union of India - Subsection Section 15(2) in The Customs Act, 1962 (2)The provisions of this section shall not apply to baggage and goods imported by post.[* * *] [ Sub-Section (3) omitted by Act 25 of 1978, Section 4 (w.e.f. 1.7.1978).]
