Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 42 in Mukhya Mantri Swavlamban Yojana, 2019

42. Services by holder of intellectual property right providing intellectual property services other than copyright.