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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(2) in The Punjab Factory Rules, 1952

(2)Adjoining the wash-room referred to above, latrine shall be provided for the sole use of the children in the creche. The design of the latrine and the scale of accommodation to be provided shall either be approved by the Public Health Authorities, or, where there is no such authority, by the Chief Inspector of Factories.