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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Greater Bengaluru City Corporation -

Section 15(b) in The Bangalore City Civil Court Act, 1979

(b)in sub-section (1) of section 50, for the words "the Court of Civil Judge" the words "the Court of Small Causes or the Court of Civil Judge" shall be substituted.