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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(vii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(vii)to fix, subject to any conditions accepted by the Senate, the time, mode and conditions of awards of fellowship, scholarships, medals and other prizes and to award the same;