Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 182 in West Bengal Co-operative Societies Rules, 2011 182. Liquidator to keep notes of deposition. The Liquidator shall keep short notes of the deposition of persons whose evidence he takes.
