Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(5)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(ii)He shall also guide in planning the personal research programmes of all the Professors, Associate Professors/Readers, Assistant Professors in consultation with concerned Associate Dean wherever necessary and scrutinise the same. He shall also get them approved from the concerned Dean of the Faculty. He shall have his own research programme also. He shall supervise the research work done by each of them and keep the Associate Dean and other University authorities informed about it.