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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(u) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(u)"River basin Agency" means any River basin Development Corporations operating in the River basin or otherwise includes the Government Authorities as specified by the Government, from time to time, -