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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(2)The District Implementing Authority shall monitor the progress of these cases and submit monthly reports to the Nodal Authority.Part-VI Tribal Areas