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Delhi High Court - Orders

Dedicated Freight Corridor ... vs Tata-Aldesa Jv on 17 August, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~19-21
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   O.M.P. (COMM) 104/2021 & I.As. 3720/2021, 10347/2021
    DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
    LIMITED (DFCCIL)                              ..... Petitioner
                  Through: Mr. Balbir Singh, ASG with Mr.
                           Anshul Rai, Mr. S.K. Pandey, Mr.
                           Awanish Kumar, Mr. Chandrashekhar
                           A.C., & Ms. Monica Benjamin,
                           Advocates.

                    versus

    TATA-ALDESA JV                                   ..... Respondent
                 Through:       Mr. Sameer Parekh, Ms. Rashi Gupta,
                                Mr. Prateek Khandelwal & Ms. Disha
                                Sachdeva, Advocates.

+   O.M.P. (COMM) 105/2021 & I.As. 3721/2021, 10346/2021.
    DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
    LIMITED (DFCCIL)                              ..... Petitioner
                  Through: Mr. Balbir Singh, ASG with Mr.
                           Anshul Rai, Mr. S.K. Pandey, Mr.
                           Awanish Kumar, Mr. Chandrashekhar
                           A.C., & Ms. Monica Benjamin,
                           Advocates.

                    versus

    TATA-ALDESA JV                                   ..... Respondent
                 Through:       Mr. Sameer Parekh, Ms. Rashi Gupta,
                                Mr. Prateek Khandelwal & Ms. Disha
                                Sachdeva, Advocates.

+   O.M.P. (COMM) 106/2021 & I.As. 3722/2021, 10348/2021
    DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
      LIMITED (DFCCIL)                                        ..... Petitioner
                   Through:           Mr. Balbir Singh, ASG with Mr.
                                      Anshul Rai, Mr. S.K. Pandey, Mr.
                                      Awanish Kumar, Mr. Chandrashekhar
                                      A.C., & Ms. Monica Benjamin,
                                      Advocates.

                         versus

     TATA-ALDESA JV                                        ..... Respondent
                  Through:            Mr. Sameer Parekh, Ms. Rashi Gupta,
                                      Mr. Prateek Khandelwal & Ms. Disha
                                      Sachdeva, Advocates.

     CORAM:
     HON'BLE MR. JUSTICE SANJEEV NARULA
             ORDER

% 17.08.2021 [VIA VIDEO CONFERENCING]

1. It is already 04:29 PM.

2. It is not possible to take up the matters today.

3. Re-notify the matters on 03rd September, 2021 at 2:30 PM.

SANJEEV NARULA, J AUGUST 17, 2021 as