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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in India-Japan Comprehensive Economic Partnership Agreement (Bilateral Safeguard Measures) Rules, 2017

(c)"domestic industry" means the producers,-
(i)as a whole of the like or directly competitive good in India; or
(ii)whose collective output of the like good or a directly competitive good in India constitutes a major proportion of the total production of the said good in India;