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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Sikkim - Subsection

Section 64(2) in The Sikkim Police Act, 2008

(2)No Police officer shall resign his office unless he has given notice in writing to his superior officer of not less than one month, and it has been accepted as per the rules prescribed by the State Government for its employees.