Madhya Pradesh High Court
Smt. Komal Chouhan vs The State Of Madhya Pradesh on 6 February, 2019
1 WP-2443-2019 The High Court Of Madhya Pradesh WP-2443-2019 (SMT. KOMAL CHOUHAN Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 06-02-2019 Shri Ashish Rawat, Advocate for the petitioner placed reliance on I.A.No.1406/2019 and fairly submitted that decision on this application is to be taken on administrative side by Hon'ble the Chief Justice.
Accordingly, Registry is directed to place this matter before Hon'ble the Chief Justice on the said I.A. (SUJOY PAUL) JUDGE Digitally signed S /-by SUSHMA KUSHWAHA Date: 2019.02.07 12:47:08 +05'30'