Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2)(b) in Bihar School Examination Board Act, 2019

(b)shall conduct examinations for the Diploma in Elementary Education (Dl.Ed) of institutions recognized by the National Council of Teachers Education (NCTE) and affiliated by the Board ;