Orissa High Court
M/S Arss Damoh-Hirapur vs Directorate Of Enforcement on 13 February, 2026
Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.1437 of 2025
M/s ARSS Damoh-Hirapur ...... Petitioner(s)
Tolls Pvt. Ltd & Ors. Mr. Amit Pattnaik,
Advocate
-Versus-
Directorate of Enforcement, ...... Opposite Party (s)
Bhubaneswar Mr. G. Agarwal,
Sr. Counsel for E.D
CORAM:
DR. JUSTICE SANJEEB K PANIGRAHI
ORDER
13.02.2026 Order No.
03.
1. This matter is taken up through hybrid arrangement.
2. On the request of the learned counsel for the Opposite Party, list this matter on 12.03.2026.
3. Interim order passed earlier shall continue till the next date.
( Dr. Sanjeeb K Panigrahi) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 13-Feb-2026 18:27:53