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Orissa High Court

M/S Arss Damoh-Hirapur vs Directorate Of Enforcement on 13 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CRLMC No.1437 of 2025
                    M/s ARSS Damoh-Hirapur           ......              Petitioner(s)
                    Tolls Pvt. Ltd & Ors.                       Mr. Amit Pattnaik,
                                                                            Advocate
                                                -Versus-
                    Directorate of Enforcement,      ......         Opposite Party (s)
                    Bhubaneswar                                  Mr. G. Agarwal,
                                                               Sr. Counsel for E.D
                                            CORAM:
                             DR. JUSTICE SANJEEB K PANIGRAHI
                                            ORDER

13.02.2026 Order No.

03.

1. This matter is taken up through hybrid arrangement.

2. On the request of the learned counsel for the Opposite Party, list this matter on 12.03.2026.

3. Interim order passed earlier shall continue till the next date.

( Dr. Sanjeeb K Panigrahi) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 13-Feb-2026 18:27:53