Section 1 in The Chhattisgarh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Act, 2003
1. Short title, extent, application and commencement.
(1)This Act may be called the Chhattisgarh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 2003.(2)It extends to the whole of Chhattisgarh.(3)It shall apply to all non-urban areas in the State of Chhattisgarh.(4)It shall come into force from 21st of May, 2003.
