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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(e) in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010

(e)"Specialist Doctors" means a doctor who has obtained Post graduate Degree as M.D/ M.S or equivalent or Higher Degree from a recognized Ayush sector teaching institution and that degree must be recognized by the Central Indigenous Medical Council/Central Council of Homoeopathic;