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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(b)reduce fiscal deficit to not more than three per cent of the estimated gross State domestic product within a period of five financial years beginning from the initial financial year on the 1st day of April, 2004 and ending of the 31st day of March 2009;