Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 355 in Companies (Court) Rules, 1959 355. Allowance to witnesses. - The allowances to be made to witnesses shall be on the same scales as are in force in the Court in respect of its other proceedings.
